Supreme Court - Daily Orders
Union Of India vs Ajay Kumar Agarwalla on 30 November, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.31 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
20836/2015
(Arising out of impugned final judgment and order dated 26/05/2015
in RP No. 3799/2014 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
UNION OF INDIA Petitioner(s)
VERSUS
AJAY KUMAR AGARWALLA AND ANR. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 30/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Shreekant N. Terdal, AOR
Mr. N.K. Karhail, Adv.
Mr. Arun Kr. Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. However, question of law, if any, is kept open.
(R.NATARAJAN) (SNEH LATA SHARMA)
Signature Not Verified
Digitally signed by
Court Master Court Master
Gulshan Kumar Arora
Date: 2015.11.30
16:55:43 IST
Reason: