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Supreme Court - Daily Orders

Union Of India vs Ajay Kumar Agarwalla on 30 November, 2015

Bench: Pinaki Chandra Ghose, R.K. Agrawal

  ITEM NO.31                               COURT NO.12                   SECTION XVII

                                 S U P R E M E C O U R T O F         I N D I A
                                         RECORD OF PROCEEDINGS

  Petition(s)                  for   Special   Leave   to   Appeal    (C)......CC   No(s).
  20836/2015

  (Arising out of impugned final judgment and order dated 26/05/2015
  in RP No. 3799/2014 passed by the National Consumer Disputes
  Redressal Commission, New Delhi)

  UNION OF INDIA                                                         Petitioner(s)

                                                   VERSUS

  AJAY KUMAR AGARWALLA AND ANR.                                          Respondent(s)


  (with appln. (s) for c/delay in filing SLP and office report)


  Date : 30/11/2015 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                           HON'BLE MR. JUSTICE R.K. AGRAWAL

  For Petitioner(s)                   Mr. Shreekant N. Terdal, AOR
                                      Mr. N.K. Karhail, Adv.
                                      Mr. Arun Kr. Singh, Adv.

  For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

The special leave petition is dismissed. However, question of law, if any, is kept open.




                   (R.NATARAJAN)                                     (SNEH LATA SHARMA)
Signature Not Verified

Digitally signed by
                    Court Master                                        Court Master
Gulshan Kumar Arora
Date: 2015.11.30
16:55:43 IST
Reason: