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State of Gujarat - Section

Section 17 in The Gujarat Water Supply and Sewerage Board Act, 1978

17. Supervision and centage charges, etc.

- The Board may include in the cost of any scheme or work the execution or further execution whereof is undertaken under clause (a) of Section 14 supervision and centage charges at such rate not exceeding such limit as may be prescribed as it may determine under clause (e) of sub-section (2) of Section 15.