Section 64(1) in The Alipurduar University Act, 2018
(1)All Principal, teachers and librarians of the Alipurduar College who have been appointed in a permanent substantive vacancy shall be deemed to have been absorbed in the University with their respective posts along with their respective privileges, with effect from the date of commencement of this Act, provided such Principal or teacher or librarian possess required qualifications for appointment as a teacher of the University or a Librarian of the University as prescribed by the extant University Grants Commission's Regulations followed by the rules prescribed by the State Government.
