Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 101] [Entire Act]

Union of India - Subsection

Section 101(1) in Consumer Protection Act, 2019

(1)The Central Government may, by notification, make rules for carrying out any of the provisions contained in this Act.