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[Cites 0, Cited by 0] [Section 433] [Entire Act]

State of Tamilnadu - Subsection

Section 433(8) in The Madurai City Municipal Corporation Act, 1971

(8)for the cleansing of latrines, earth-closets, ash pits and cess-pools, and the keeping of latrines supplied with sufficient water for flushing;