Section 230(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
(b)the essential life saving aids for any emergent situation referred to in sub-clause (i) to (xii) of clause (a) are provided to an injured or a sick building during his transportation from such building site to a hospital and till such.building worker is attended by a doctor in such hospital;
