Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 28] [Entire Act] State of Gujarat - Subsection Section 28(ix) in The Gujarat University Act, 1949 (ix)qualifications of professors, readers, lecturers and teachers in affiliated colleges and recognized institutions;
