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[Cites 0, Cited by 0] [Section 73(2)] [Section 73] [Entire Act]

State of Gujarat - Subsection

Section 73(2)(f) in The Gujarat Housing Board Act, 1961

(f)[ * * *] [Clause (e), (f) and (g) were deleted, by Gujarat 1 of 1973, section 48 (3).]