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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The U.P. Government Servants (Special Provisions Relating to Family Planning) Rules, 1976

(1)No person shall be recruited or appointed to or be eligible to appear at any competitive examination or interview for recruitment or appointment to any post or service if he is an eligible person and has not got himself sterilised nor have his or her spouse or all his wives, as the case may be, been sterilised.