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[Cites 0, Cited by 0] [Section 404(1)] [Section 404] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 404(1)(b) in Arunachal Pradesh Municipal Act, 2007

(b)where the person to be served is a partnership, if the document is addressed to the partnership at its principal place of business, identifying it by the name or style under which its business is carried on and is either -
(i)sent by registered post or
(ii)delivered at the said place of business or