Bombay High Court
Padmakar Trimbakrao Mule And Another vs The Chairmen Maharashtra Garmin Bank ... on 24 April, 2019
Bench: Prasanna B. Varale, Nitin W. Sambre
(1) 619.18wp
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.619 OF 2018
Padmakar s/o Trimbakrao Mule & anr PETITIONERS
VERSUS
The Chairman,
Maharashtra Gramin Bank & anr RESPONDENTS
WITH
WRIT PETITION NO.634 OF 2018
Sudhakar s/o Vishwanathrao Kulkarni
& anr PETITIONERS
VERSUS
The Chairman,
Maharashtra Gramin Bank & anr RESPONDENTS
WITH
WRIT PETITION NO.670 OF 2018
Kaduba s/o Rama Wagh PETITIONER
VERSUS
The Chairman,
Maharashtra Gramin Bank & anr RESPONDENTS
Mr S.K. Adkine, Advocate for the petitioners;
Mr U.R. Aute, Advocate on behalf of Talekar and
Associates for respondents
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(2) 619.18wp
CORAM : PRASANNA B. VARALE &
NITIN W. SAMBRE, JJ.
DATED : 24th APRIL, 2019
ORAL ORDER:
By the present praecipe, learned Counsel for the petitioners prays for speaking to minutes of the order of this Court dated 1st April, 2019.
2. There is a typographical error in paragraph-3 of the order dated 1st April, 2019 after the word 'on' in third line and it ought to have to been '15.10.1981' in stead of '15.10.2081' and in paragraph-4 after the word 'was' in second line, it ought to have been 'promoted' in stead of 'appointed'.
The motion for speaking to minutes is allowed. The order be accordingly rectified and uploaded.
[NITIN W. SAMBRE,J.] [PRASANNA B. VARALE,J.] Tupe ::: Uploaded on - 26/04/2019 ::: Downloaded on - 27/04/2019 00:22:31 :::