Madhya Pradesh High Court
Tejbahadur vs The State Of Madhya Pradesh on 23 February, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-4765-2017 (TEJBAHADUR Vs THE STATE OF MADHYA PRADESH) 5 Jabalpur, Dated : 23-02-2018 Parties through their counsel. List the matter after two weeks.
(VIVEK RUSIA) sh JUDGE e ad pnm Pr a hy Digitally signed by ad POONAM LONDHE Date: 2018.02.24 15:04:54 +05'30' M of rt ou C h ig H