Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 336] [Entire Act] Union of India - Subsection Section 336(4) in The Merchant Shipping Act, 1958 (4)A ship detained under this section shall not be released by reason of her Indian register being subsequently closed.Costs of detention and damages incidental thereto
