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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(v) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

(v)[] [Renumbered by Notification No. dated 09.06.1978 - Rajasthan Gazette dated 22.07.1978.] Ex-soldiers.