Calcutta High Court
Bhagwati Developers Pvt. Ltd vs Tuhin Kanti Ghosh & Anr on 26 March, 2014
Author: I.P.Mukerji
Bench: I. P. Mukerji
GA No.3301 of 2013
CS No.227 of 2004
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
BHAGWATI DEVELOPERS PVT. LTD.
Versus
TUHIN KANTI GHOSH & ANR.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 26th March, 2014.
Appearance:
Mr. Purnendu Das, Advocate Ms. Pratiti Das, Advocate Mr. S.Rudra, Advocate Mr. Abhijit Chatterjee, Advocate Mr. A.Basu, Advocate Mr. Tapan Nag Chowdhury, Advocate The Court: Since a connected application was released by me earlier, I release this application also on my personal grounds. Let the file be placed before the Hon'ble the Chief Justice, at his lordship's convenience for passing necessary administrative orders.
Certified photocopy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(I.P.MUKERJI, J.) G/