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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Assam - Subsection

Section 20(c) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006

(c)after making the inspection, the Director or his authorized officer carrying out the inspection shall furnish a copy of the inspection report to the Manager of Managing Committee of the non-government educational institution to act upon the (sic) and for compliance thereof.