Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(1) in The Punjab Town Improvement Act, 1922

(1)The trust may, for the purpose of development of any locality within the municipal limits contained in its local area, prepare "a development scheme", and