Section 4(3)(ii) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989

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State of Punjab - Subsection

Section 4(3)(ii) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989

(ii)an affidavit to the effect that he was never convicted for any criminal offence and that he was never dismissed or removed from service of any State Government, Government of India or any public sector undertaking; and

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State of Punjab - Subsection

Section 4(3)(ii) in The Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989