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Himachal Pradesh High Court

M/S Proactive vs . State Of H.P. & Ors. on 28 March, 2022

Bench: Sabina, Satyen Vaidya

M/s Proactive vs. State of H.P. & Ors.

.

CWP No. 1749 of 2021.

28.03.2022 Present: Mr. Ashish Verma, Advocate, on behalf of Mr. Anuj Nag, Advocate, for the petitioner.

Mr. Vikrant Chandel, Deputy Advocate General for respondent No.1.

Mr. Shayam Singh Chauhan, Advocate, for respondent No.2.

r There is a request for an adjournment on behalf of the counsel for the petitioner on the ground that there is some bereavement in his family.

List again on 19th July, 2022.

(Sabina) Judge (Satyen Vaidya) Judge.

28th March, 2022.

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