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[Cites 0, Cited by 0] [Section 9B] [Entire Act]

State of Punjab - Subsection

Section 9B(5) in The Punjab Security of State Act, 1953

(5)If any person is in a protected area in contravention of any of the provisions of this section, he shall, on conviction, be punished with imprisonment for a term, which may extend to three years, or with fine, or with both.]