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State of Jammu-Kashmir - Section

Section 32 in Jammu and Kashmir Panchayati Raj Act, 1989

32. Powers and functions of the Chairman and the Vice-Chairman.

(1)The Chairman and in his absence the Vice-Chairman, shall preside over the meeting of the Block Development Council
(2)The Chairman and in his absence the Vice-Chairman shall exercise general control and supervision over the staff and affairs of the Block Development Council.