Supreme Court - Daily Orders
Comdt. Aks Panwar Tm vs Govt. Of India And Ors. on 29 August, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.1826 OF 2017
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 26703 OF 2015
COMDT. AKS PANWAR, TM ...Petitioner
VERSUS
GOVERNMENT OF INDIA AND ORS. ...Respondents
O R D E R
We have carefully gone through the review petition and the connected papers. However, we do not find any merit in the review petition. Accordingly, the review petition is dismissed.
...........................J. [ADARSH KUMAR GOEL] ...............…...........J. [UDAY UMESH LALIT] NEW DELHI;
AUGUST 29, 2017.
Signature Not Verified Digitally signed by SWETA DHYANI Date: 2017.08.31 10:07:10 IST Reason: ITEM NO.1005 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 1826/2017 in SLP(C) No. 26703/2015 COMDT. AKS PANWAR, TM Petitioner(s) VERSUS GOVERNMENT OF INDIA AND ORS. Respondent(s) (IA No.76276/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS) Date : 29-08-2017 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL HON'BLE MR. JUSTICE UDAY UMESH LALIT By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
Pending applications, if any, shall also stand disposed of.
(SWETA DHYANI) (PARVEEN KUMARI PASRICHA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER (Signed order is placed on the file)