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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(f) in THE NATIONAL BANK FOR FINANCING INFRASTRUCTURE AND DEVELOPMENT ACT, 2021

(f)the mechanism under sub-section (1) of section 39 for the purpose of determiningthepenaltiesspecifiedundersub-section(5)ofsection16andsub-section (5) of section 19;