Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 20] [Section 46] [Entire Act] State of Tamilnadu - Subsection Section 46(iii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (iii)is not less than ten lakh rupees, and may, from time to time, modify such list in the prescribed manner:
