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Union of India - Section

Section 15 in The Port Of New Mangalore (Harbour Craft) Rules, 1976

15. Compliance with the provisions regarding prevention of collisions at sea-observance of the Merchant Shipping (Prevention of Collisions at Sea) Regulations, 1975.

-All licensed harbour crafts, when tinder way, shall comply with the provisions of the Merchant Shipping (Prevention of Collisions at Sea) Regulations, 1975.