Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(5) in Andhra Pradesh Building Rules - 2012 (5)2m from the defined boundary of Canal, Vagu, Nala, Storm Water Drain of width up to 10m.(iii)Unless and otherwise specified in the Master Plan / Zonal Development Plan.
