(1)Every Block Sports Council shall consist of the following members, namely-Ex-officio Members(a)the President of the Block Panchayat, who shall be the Chairperson of the Block Sports Council;(b)the Secretary of the Block Panchayat, who shall be the Secretary of the Block Sports Council;(c)the Circle Inspector of the Police having jurisdiction over the headquarters of the Block Sports Council;(d)the Assistant Executive Engineer (Buildings and Roads) of the Public Works Department having jurisdiction over the headquarters of the Block Sports Council;(e)the Senior Medical Officer of the Community Health Centre having jurisdiction over the headquarters of the Block Sports Council;(f)the Assistant Educational Officer having jurisdiction over the headquarters of the Block Sports Council.Nominated Members(a)two Physical Education Teachers nominated by the Block Panchayat;(b)one person nominated by the Block Panchayat from among the office bearers of the Parent-Teacher Associations of the Schools situated in the Block Panchayat area;(c)two persons having achievement of their credit in sports nominated by the Block Panchayat of whom one shall be a woman.Elected Members(a)three persons elected by the members of the Block Panchayat from among themselves of whom one shall be a woman and one shall be a person belonging to Scheduled Caste or Scheduled Tribe;(b)two persons elected by the President of Sports Organisations and Clubs registered with the Block Panchayat from among themselves.(2)The members of the Block Sports Council shall elect a Vice-President from among themselves(3)The Vice-President shall discharge the duties entrusted to him by the President and shall preside over the meeting of the Block Sports Council in the absence of the President.
