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[Cites 0, Cited by 0] [Section 181(1)] [Section 181] [Entire Act]

Union of India - Subsection

Section 181(1)(a) in The Indian Post Office Rules, 1933

(a)The rates of postage and conditions of transmission by post hereinbefore prescribed for the different classes of unofficial postal articles and the rules under which such articles may be registered, insured, or sent value-payable shall be applicable also to official postal articles of the same classes.