Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of West Bengal - Subsection Section 17(e) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001 (e)(i)Market value of the property as determined under section 47A(5)/47A(8).................(ii)Amount of stamp duty determined ..........
