Allahabad High Court
Sukkhan And Others vs State Of U.P. And Another on 23 August, 2022
Author: Rajendra Kumar-Iv
Bench: Rajendra Kumar-Iv
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 84 Case :- CRIMINAL MISC. WRIT PETITION No. - 11789 of 2005 Petitioner :- Sukkhan And Others Respondent :- State of U.P. and Another Counsel for Petitioner :- Rajendra Kumar Counsel for Respondent :- Govt. Advocate,K.K.Mani Hon'ble Rajendra Kumar-IV,J.
None appears on behalf of petitioner(s) to press this petition, even in the revised list.
Writ petition is, accordingly, dismissed for want of prosecution.
Interim order, if any, stands discharged.
Order Date :- 23.8.2022 Akram