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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(6)(a) in The West Bengal Finance Act, 2017

(a)after serial number 4A in column (1) and the corresponding entry in column (2), the following serial numbers in column (I) and entries relating thereto in column (2) shall be inserted:-