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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3) in West Bengal Municipal (Building) Rules, 2007

(3)The maximum permissible length for the means of access shall be as given in the following table :Maximum length of the means of access
Width of means of access For means of access closed at one end For means of access open to street at both ends
(i) 3.50 metres and above but not more then 7.00 metres 25.00 metres 75.00 metres
(ii) Above 7.00 metres but not more than 10.00 metres 50.00metres 150.00 metres
(iii) Above 10.00 metres No restriction No restriction