Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Gujarat - Subsection

Section 55(c) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(c)any other matter solely concerning the Board and its Committees not provided for by this Act or the regulations made thereunder.