Delhi High Court - Orders
Smt Kanchana Rai vs Satula Devi & Ors on 3 August, 2021
Author: Jyoti Singh
Bench: Chief Justice, Jyoti Singh
$~19 & 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
19
+ LPA 219/2021
SMT KANCHANA RAI ..... Appellant
Through Mr. Mohit Mathur, Senior Advocate
with Mr. D. Abhinav Rao, Advocate
versus
SATULA DEVI & ORS. ..... Respondents
Through Mr. Vikas Singh, Senior Advocate
with Mr. Varun Singh, Ms. Deepeika Kalia, Mr.
Kapish Sethi, Mr. Mritunjai Singh, Mr. Ahijeet Kr.
Pandey, Mr. Samruddhi Bebedhar & Mr. Alankriti
Dwedvedi, Advocates for R-1
Mr. K.K. Rai, Senior Advocate with Mr. Anshul
Rai, Advocate, Mr. S.K. Pandey, Mr. Awnish
Kumar, Mr. Chandrashekhar AC, Ms. Sreoshi
Chatterjee, Advocate for R-2
Ms. Gunjan Mangla, Advocate with Mr. Ravi
Sharma for Respondent No. 3
Ms. Nandita Rao, ASC for GNCTD for R-6
21
+ LPA 221/2021
UMA DEVI ..... Appellant
Through Mr. Dayan Krishnan, Senior
Advocate with Mr. B. Shravanth Shanker &
Ms. Monalisa Kosaria, Advocates
versus
SATULA DEVI & ORS. ..... Respondents
Through Mr. Vikas Singh, Senior Advocate
with Mr. Varun Singh, Ms. Deepeika Kalia, Mr.
Kapish Sethi, Mr. Mritunjai Singh, Mr. Ahijeet Kr.
Pandey, Mr. Samruddhi Bebedhar & Mr. Alankriti
Dwedvedi, Advocates for R-1
Signature Not Verified
Digitally Signed
By:KAMAL KUMAR
Signing Date:09.08.2021
22:26:20
Mr. K.K. Rai, Senior Advocate with Mr. Anshul
Rai, Advocate, Mr. S.K. Pandey, Mr. Awnish
Kumar, Mr. Chandrashekhar AC, Ms. Sreoshi
Chatterjee, Advocate for R-2
Ms. Gunjan Mangla, Advocate with Mr. Ravi
Sharma for Respondent No. 3
Ms. Nandita Rao, ASC for GNCTD for R-6
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 03.08.2021 Proceedings have been conducted through Video Conferencing. CM APPL. 23863, 23864 & 23865/2021 (Exemptions) IN LPA 219/2021 CM APPL. 23869, 23870 & 23871/2021 (Exemptions) IN LPA 221/2021 Allowed, subject to all just exceptions. Applications are disposed of.
LPA 219/2021 & CM APPL. 23862/2021 (Stay) LPA 221/2021 & CM APPL. 23868/2021 (Stay) Issue notice.
Mr. Varun Singh, learned counsel accepts notice on behalf of Respondent No. 1 in both the Appeals.
Mr. Anshul Rai, learned counsel accepts notice on behalf of Respondent No. 2 in both the Appeals.
Ms. Gunjan Mangla, learned counsel accepts notice on behalf of Respondent No. 3 in both the Appeals.
Ms. Nandita Rao, learned counsel accepts notice on behalf of Respondent No. 6 in both the Appeals.
Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:09.08.2021 22:26:20Learned counsels for the Respondents seek time to file replies. Time as prayed for is granted.
Let replies be filed before the next date of hearing. Issue notice to Respondents No. 4 and 5, through ordinary process, returnable on 20.08.2021.
List these appeals along with LPA No. 209/2021 on 20.08.2021.
CHIEF JUSTICE JYOTI SINGH, J AUGUST 03, 2021 rd Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:09.08.2021 22:26:20