Section 392(b) in The U.P. Co-operative Societies Rules, 1968
(b)Where the Committee of Management is nominated by the Registrar under sub-rule (a), the Registrar shall, within six months of such nomination call, or cause to be called a general meeting of the general body of the society for electing such number of members for the committee as are required to be elected under the bye-laws of the society. The Committee of Management reconstituted as a consequence of the elections so held shall forthwith replace the committee nominated by the Registrar under sub-rule (a).