Kerala High Court
P.V Antony vs C. Gopakumar on 16 August, 2024
Author: V.G.Arun
Bench: V.G.Arun
WP(C) No.27145/2024 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
Friday, the 16th day of August 2024 / 25th Sravana, 1946
WP(C) NO. 27145 OF 2024
PETITIONER:
1. P.V ANTONY, AGED 64 YEARS, S/O VARKEY @ VARGHESE, PAZHAVEEDAN HOUSE,
PETTAH, POONITHURA VILLAGE, KANAYANNUR TALUK, ERNAKULAM DISTRICT ,
PIN - 682301
2. P.V.ANNAMMA ANTONY, AGED 62 YEARS, W/O P.V. ANTONY, PAZHAVEEDAN
HOUSE, PETTAH, POONITHURA VILLAGE, KANAYANNURTALUK, ERNAKULAM
DISTRICT, PIN - 682301
RESPONDENT:
1. C. GOPAKUMAR, ROYAL GARDENS APARTMENTS, L3A, S.N. JUNCTION, OPP.
MILMA, TRIPUNITHURA, KOCHI, ERNAKULAM DISTRICT, PIN - 682301
2. M/S AEON HOUSING PVT LTD., REPRESENTED BY ITS DIRECTOR, AGY GEORGE,
14-A, LINK HEIGHTS, PANAMPILLY NAGAR, KOCHI, ERNAKULAM DISTRICT -
682036, HAVING ITS REGISTERED OFFICE AT AEON HOUSING PVT. LTD., 103,
THANEWALA TERRACE, 163, R.N.T. MARG, INDORE, MADHYA PRADESH, PIN -
452001
3. AGY GEORGE, S/O K.A. GEORGE, 14-A, LINK HEIGHTS, PANAMPILLY NAGAR,
KOCHI, ERNAKULAM DISTRICT , PIN - 682036
4. RAJIV NAHAR, KANTILALJI NAGAR, 04 GULMARG COLONY, INDORE, MADHYA
PRADESH , PIN - 452018
5. HARISH PARDASANI, NOTIFICATION-24, ANOOP NAGAR, INDORE, MADHYA
PRADESH , PIN - 452018
6. NEENA AGY, 14-A, LINK HEIGHTS, PANAMPILLY NAGAR, KOCHI, ERNAKULAM
DISTRICT , PIN - 682036
7. AEON BLUE PALMS OWNERS' ASSOCIATION & CHARITABLE TRUST, MARADU,
KOCHI, REPRESENTED BY PHILIP, SKYLINE RIVER DALE, DAFFODIL, PETTAH,
KOCHI, PIN - 682301
8. KERALA REAL ESTATE REGULATORY AUTHORITY, TRINITY CENTRE, OPPOSITE
CHAITHANYA EYE HOSPITAL, KESAVADASAPURAM, THIRUVANANTHAPURAM, PIN -
695004
9. KERALA REAL ESTATE APPELLATE TRIBUNAL, KURUVI BUILDINGS, ST.VINCENT
ROAD, KACHERIPADY, KOCHI, ERNAKULAM, REPRESENTED BY ITS REGISTRAR,
PIN - 682018
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to
i. Stay Exhibit-P12 Final Order passed by the Authority and all the
proceedings pursuant to it, pending disposal of the writ petition.
ii. Stay Exhibit-P17 Interim Order passed by the Authority in the
Execution Petition preferred by the 1st respondent, pending disposal of
the writ petition.
WP(C) No.27145/2024 2/2
iii. Stay Exhibit-P14(a) Order passed by the Real Estate Appellate
Tribunal pending disposal of the writ petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S.GEORGE POONTHOTTAM (SR.), NISHA GEORGE, REGINALD VALSALAN, Advocates
for the petitioners, M/S SAJI VARGHESE, AMALENDU A., POOJA M. NAIR,
Advoactes for R1, M/S RAJ CAROLIN V., Advocate for R3 and R6, M/S ISAC T
PAUL, JOHN NELLIMALA SARAI, Advocates for R4 and R5, M/S N.ANAND, RAJESH
O.N., ROY ANTONY, Advocates for R7, the court passed the following:
ORDER
Learned counsel for the 1st respondent seeks short adjournment for filing counter affidavit.
In view of the legal issue raised, which is liable to be considered before proceeding further, the appeal filed by the petitioners shall not be dismissed for non-payment of the predeposit, till the next posting date.
Post on 05/09/2024.
Sd/- V.G.ARUN JUDGE Exhibit -P12: TRUE COPY OF THE FINAL ORDER DATED 10.3.2023 IN COMPLAINT NO. 2 OF 2022 OF THE KERALA REAL ESTATE REGULATORY AUTHORITY Exhibit -P14(a) : TRUE COPY OF THE ORDER DATED 29.5.2024 PASSED BY THE REAL ESTATE APPELLATE TRIBUNAL, ERNAKULAM IN I.A NO.83 OF 2023 IN REFA NO. 31 OF 2023 Exhibit-P17 :TRUE COPY OF THE ORDER DATED 8.11.2023 IN EP NO. 35 OF 2023 16-08-2024 /True Copy/ Assistant Registrar