Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Odisha - Subsection Section 18(2) in The Orissa (State) Council for Child Welfare Rules, 1996 (2)The Patron-in-Chief of the District Council shall nominate the members specified in clause (p) of sub-rule (1) for a period of two years ordinarily.Annual Meeting
