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[Cites 0, Cited by 0] [Section 28(12)] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(12)(D) in Bihar Cinemas (Regulation) Rules, 1974

(D)Where cinema owner is informed that a particular obsence film poster which is different from the scene of approved film is required to be restricted for being given publicity, such poster shall have to be kept out from being posted on roads and lanes.