Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 343] [Entire Act] Union of India - Subsection Section 343(2) in The Cantonments Act, 2006 (2)The provisions of this Chapter with respect to appeals shall apply as far as may be to the applications for revision made under this section.