Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76A] [Entire Act] State of Karnataka - Subsection Section 76A(iii) in Karnataka Housing Board Act, 1962 (iii)to any corporation, body or organization owned or controlled by the central Government or State Government.]