Bombay High Court
Karp Impex Ltd vs Dy Commissioner Of Income Tax Circle 5 ... on 21 June, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
1/1 production-wpl-36929-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 36929 OF 2022
Karp Impex Ltd. ....Petitioner
V/s.
Deputy Commissioner of Income Tax
Circle 5(2)(1) & Ors. ...Respondents
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Mr. Abhishek Khandelwal for Petitioner.
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CORAM : K.R. SHRIRAM & FIRDOSH P. POONIWALLA, JJ DATED : 21st JUNE 2023 P.C. :
1 Not on board. Upon mentioning taken on board. 2 Counsel states stay was granted only upto 15 th June 2023 but thereafter, nothing has been done by respondents except issuing assessment notices. Statement accepted.
3 Respondents to file reply and serve a copy thereof on or before 24th July 2023. Rejoinder, if any, to be filed and copy served by 31 st July 2023.
4 Petition be listed on 7th August 2023. 5 The ad-interim granted earlier to continue until 21st August 2023.
(FIRDOSH P. POONIWALLA, J.) (K. R. SHRIRAM, J.) Meera Jadhav ::: Uploaded on - 23/06/2023 ::: Downloaded on - 23/06/2023 14:05:23 :::