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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(g) in The SreeNarayanaGuru Open University Act, 2021

(g)“course of study” means a course of study of the University to obtain certificate, diploma, degree, post graduate degree, research degree or other academic distinction under the provisions of this Act and Statutes and Ordinances made thereunder;