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State of Uttar Pradesh - Section

Section 107 in U.P. Revenue Code (Amendment) Act, 2016

107. Amendment of Section 133.

- In Section 133 of the said Code, in Hindi version, for the words ^^okn pykus ds cnys esa the words okn pykus ds ctk; and in clause (c) thereof, for the words ^^uqdlku dh ejEer gsrq the words uqdlku dh HkjikbZ gsrq shall be substituted.