Himachal Pradesh High Court
Abhishek Sharma vs . State Of Hp on 25 July, 2025
Author: Sushil Kukreja
Bench: Sushil Kukreja
Abhishek Sharma Vs. State of HP .
Cr. MP(M) No.485 of 2025 25.07.2025 Present: Mr. Harsh Sharol, Advocate vice Mr. Manoj Pathak, Advocate, for the petitioner.
Mr. J.S. Guleria and Mr. Ankush Thakur, Deputy Advocates General, for the respondent/ State.
Learned Deputy Advocate General prays for an adjournment on the ground that this matter has been assigned to Mr. I.N.Mehta, learned Senior Additional Advocate General, who is not available today.
As prayed for, list for consideration on 01.08.2025.
( Sushil Kukreja )
July 25, 2025 Judge
(VH)
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