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Supreme Court - Daily Orders

Banwari vs Haryana State Industrial And ... on 12 July, 2022

Bench: B.R. Gavai, Pamidighantam Sri Narasimha

     ITEM NO.6                                   COURT NO.15                       SECTION IV-B

                                     S U P R E M E C O U R T O F            I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6668/2022

     (Arising out of impugned final judgment and order dated 25-11-2021
     in CWP No. 19814/2021 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     BANWARI & ORS.                                                                 Petitioner(s)

                                                             VERSUS

     HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
     DEVELOPMENT CORPORATION LIMITED (HSIIDC) & ANR.                               Respondent(s)

     (FOR ADMISSION and IA No.78241/2022-APPLICATION FOR SUBSTITUTION
     and IA No.78240/2022-PERMISSION TO FILE PETITION)

     Date : 12-07-2022 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE B.R. GAVAI
                            HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA


     For Petitioner(s)                    Mr. Piyush Sharma, AOR
                                          Mr. Shivesh Kr. Srivastava, Adv.

     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                O R D E R

Permission to file Special Leave Petition is granted.

Application for substitution to bring on record the LRs. of deceased petitioner No.3 is allowed. Cause title be amended accordingly.

Issue notice returnable in three weeks. Dasti service is permitted, in addition to the normal mode of service.

Signature Not Verified

Additional documents, if any, be filed, in Digitally signed by GEETA AHUJA Date: 2022.07.12 16:43:23 IST the meantime.

Reason:

(Geeta Ahuja) (Ram Subhag Singh) Assistant Registrar-cum-PS Court Master