Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 50 in Indian Tramways Act, 1886 50. Powers of Government exercisable from time to time. - All powers conferred by this Act on [any Government] [Substituted by the A.O.1937, for 'Local Government'.] may be exercised from time to time as occasion requires.
