Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 20 in The Orissa Grama Rakshi Rules, 1969

20.

It shall be lawful for any Grama Rakshi to requisition the assistance of the Grama Rakshi of the neighbouring Beats for all any of the purposes mentioned in Rules 17 to 19 and the Grama Rakshis whose assistance is so requisitioned shall render all such assistance.