Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(1)(b) in Jharkhand Co-operative Societies Rules, 2008

(b)The Secretary of the Society or any person duly authorized by him in this behalf shall immediately grant a receipt for the application in the form at the foot of Form- V.