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Delhi High Court - Orders

Dr. Aloys Wobben vs Wind World India Ltd on 4 December, 2023

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                                    $~2 to 9
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +                                                 CS(COMM) 131/2018
                                                DR. ALOYS WOBBEN                                                               ..... Plaintiff
                                                             Through:                                          Mr. Shrawan Chopra, Mr. Vibhav
                                                                                                               Mithal & Mr. Achyut Tewari Advs.
                                                                                                               (M. 8604633567)
                                                                                      versus

                                                WIND WORLD INDIA LTD.                  ..... Defendant
                                                             Through: Mr. Sunder Khatri & Ms. Priyanshi
                                                                       Sharma, Advs. (M. 9810187449)
                                    3                        WITH
                                    +                    CS(COMM) 156/2018 & CC 58/2010
                                                DR. ALOYS WOBBEN                       ..... Plaintiff
                                                             Through: Mr. Shrawan Chopra, Mr. Vibhav
                                                                       Mithal & Mr. Achyut Tewari Advs.
                                                                       (M. 8604633567)
                                                             versus

                                                SH. YOGESH MEHRA & ORS.                ..... Defendants
                                                             Through: Mr. Rajshekhar Rao, Ms. Archana
                                                                       Sahadeva, Mr Siddharth Raj
                                                                       Choudhary, Advs. D-1&2 (M.
                                                                       9953221061)
                                                                       Mr. Sunder Khatri & Ms. Priyanshi
                                                                       Sharma, Advs. (M. 9810187449)
                                    4                        WITH
                                    +                    CS(COMM) 161/2018 & CC 84/2015
                                                DR. ALOYS WOBBEN                       ..... Plaintiff
                                                             Through: Mr. Shrawan Chopra, Mr. Vibhav
                                                                       Mithal & Mr. Achyut Tewari Advs.
                                                                       (M. 8604633567)
                                                             versus

                                                YOGESH MEHRA & ORS                                                             ..... Defendants




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/12/2023 at 00:34:16
                                                                                       Through:                 Ms. Archana Sahadeva, Mr.
                                                                                                               Siddharth Raj Choudhary, Advs. D-
                                                                                                               1&2 (M. 9953221061)
                                                                                                               Mr. Sunder Khatri & Ms. Priyanshi
                                                                                                               Sharma, Advs. (M. 9810187449)
                                    5                       WITH
                                    +                       CS(COMM) 286/2018
                                                ALOYS WOBBEN                         ..... Plaintiff
                                                            Through: Mr. Shrawan Chopra, Mr. Vibhav
                                                                     Mithal & Mr. Achyut Tewari Advs.
                                                                     (M. 8604633567)
                                                            versus

                                                K.S OILS LIMITED & ORS                                                         ..... Defendants
                                                               Through:                                        Mr. Sunder Khatri & Ms. Priyanshi
                                                                                                               Sharma, Advs. (M. 9810187449)
                                    6                       WITH
                                    +                       CS(COMM) 296/2018
                                                ALOYS WOBBEN                         ..... Plaintiff
                                                            Through: Mr. Shrawan Chopra, Mr. Vibhav
                                                                     Mithal & Mr. Achyut Tewari Advs.
                                                                     (M. 8604633567)
                                                            versus

                                                AMTECH ELECTRONICS(INDIA)
                                                LIMITED & ORS                          ..... Defendants
                                                              Through: Mr. Sunder Khatri & Ms. Priyanshi
                                                                       Sharma, Advs. (M. 9810187449)
                                    7                         WITH
                                    +                         CS(COMM) 312/2018
                                                ENERCON GMBH                           ..... Plaintiff
                                                              Through: Mr. Shrawan Chopra, Mr. Vibhav
                                                                       Mithal & Mr. Achyut Tewari Advs.
                                                                       (M. 8604633567)
                                                              versus

                                                WIND WORLD INDIA LTD.                                                                ..... Defendant
                                                             Through: Ms.                                                  Archana     Sahadeva, Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/12/2023 at 00:34:16
                                                                                                                Siddharth Raj Choudhary, Advs. D-
                                                                                                               2 (M. 9953221061)
                                                                                                               Mr. Sunder Khatri & Ms. Priyanshi
                                                                                                               Sharma, Advs. (M. 9810187449)
                                    8                       WITH
                                    +                   CS(COMM) 367/2018
                                                ALOYS WOBBEN                          ..... Plaintiff
                                                            Through: Mr. Shrawan Chopra, Mr. Vibhav
                                                                      Mithal& Mr. Achyut Tewari Advs.
                                                                      (M. 8604633567)
                                                            versus

                                                VAAYU(INDIA) POWER CORPORATION
                                                PRIVATE LTD & ORS                       ..... Defendants
                                                              Through: Ms.    Archana Sahadeva, Mr.
                                                                       Siddharth Raj Choudhary, Advs. D-
                                                                       3&4 (M. 9953221061)
                                                                       Mr. Sunder Khatri & Ms. Priyanshi
                                                                       Sharma, Advs. (M. 9810187449)
                                    9                         AND
                                    +                         CS(COMM) 370/2018
                                                ALOYS WOBBEN                            ..... Plaintiff
                                                              Through: Mr. Shrawan Chopra, Mr. Vibhav
                                                                       Mithal & Mr. Achyut Tewari Advs.
                                                                       (M. 8604633567)
                                                              versus

                                                SAVITA OIL TECHNOLOGIES LIMITED & ORS..... Defendants
                                                               Through: Ms. Unnimaya S, Ms. Surekha
                                                                        Raman, Advs. (M. 8585996989)
                                                                        Mr. Sunder Khatri & Ms. Priyanshi
                                                                        Sharma, Advs. (M. 9810187449)
                                                CORAM:
                                                JUSTICE PRATHIBA M. SINGH
                                                         ORDER

% 04.12.2023

1. This hearing has been done through hybrid mode.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/12/2023 at 00:34:17

2. Ld. Counsel for the Plaintiffs seeks a passover, which is not possible due to a heavy board.

3. List for hearing on 24th January, 2024.

4. These are part-heard matters.

PRATHIBA M. SINGH, J.

DECEMBER 04, 2023 mr/dn This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/12/2023 at 00:34:17