Delhi High Court - Orders
Dr. Aloys Wobben vs Wind World India Ltd on 4 December, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~2 to 9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 131/2018
DR. ALOYS WOBBEN ..... Plaintiff
Through: Mr. Shrawan Chopra, Mr. Vibhav
Mithal & Mr. Achyut Tewari Advs.
(M. 8604633567)
versus
WIND WORLD INDIA LTD. ..... Defendant
Through: Mr. Sunder Khatri & Ms. Priyanshi
Sharma, Advs. (M. 9810187449)
3 WITH
+ CS(COMM) 156/2018 & CC 58/2010
DR. ALOYS WOBBEN ..... Plaintiff
Through: Mr. Shrawan Chopra, Mr. Vibhav
Mithal & Mr. Achyut Tewari Advs.
(M. 8604633567)
versus
SH. YOGESH MEHRA & ORS. ..... Defendants
Through: Mr. Rajshekhar Rao, Ms. Archana
Sahadeva, Mr Siddharth Raj
Choudhary, Advs. D-1&2 (M.
9953221061)
Mr. Sunder Khatri & Ms. Priyanshi
Sharma, Advs. (M. 9810187449)
4 WITH
+ CS(COMM) 161/2018 & CC 84/2015
DR. ALOYS WOBBEN ..... Plaintiff
Through: Mr. Shrawan Chopra, Mr. Vibhav
Mithal & Mr. Achyut Tewari Advs.
(M. 8604633567)
versus
YOGESH MEHRA & ORS ..... Defendants
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/12/2023 at 00:34:16
Through: Ms. Archana Sahadeva, Mr.
Siddharth Raj Choudhary, Advs. D-
1&2 (M. 9953221061)
Mr. Sunder Khatri & Ms. Priyanshi
Sharma, Advs. (M. 9810187449)
5 WITH
+ CS(COMM) 286/2018
ALOYS WOBBEN ..... Plaintiff
Through: Mr. Shrawan Chopra, Mr. Vibhav
Mithal & Mr. Achyut Tewari Advs.
(M. 8604633567)
versus
K.S OILS LIMITED & ORS ..... Defendants
Through: Mr. Sunder Khatri & Ms. Priyanshi
Sharma, Advs. (M. 9810187449)
6 WITH
+ CS(COMM) 296/2018
ALOYS WOBBEN ..... Plaintiff
Through: Mr. Shrawan Chopra, Mr. Vibhav
Mithal & Mr. Achyut Tewari Advs.
(M. 8604633567)
versus
AMTECH ELECTRONICS(INDIA)
LIMITED & ORS ..... Defendants
Through: Mr. Sunder Khatri & Ms. Priyanshi
Sharma, Advs. (M. 9810187449)
7 WITH
+ CS(COMM) 312/2018
ENERCON GMBH ..... Plaintiff
Through: Mr. Shrawan Chopra, Mr. Vibhav
Mithal & Mr. Achyut Tewari Advs.
(M. 8604633567)
versus
WIND WORLD INDIA LTD. ..... Defendant
Through: Ms. Archana Sahadeva, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/12/2023 at 00:34:16
Siddharth Raj Choudhary, Advs. D-
2 (M. 9953221061)
Mr. Sunder Khatri & Ms. Priyanshi
Sharma, Advs. (M. 9810187449)
8 WITH
+ CS(COMM) 367/2018
ALOYS WOBBEN ..... Plaintiff
Through: Mr. Shrawan Chopra, Mr. Vibhav
Mithal& Mr. Achyut Tewari Advs.
(M. 8604633567)
versus
VAAYU(INDIA) POWER CORPORATION
PRIVATE LTD & ORS ..... Defendants
Through: Ms. Archana Sahadeva, Mr.
Siddharth Raj Choudhary, Advs. D-
3&4 (M. 9953221061)
Mr. Sunder Khatri & Ms. Priyanshi
Sharma, Advs. (M. 9810187449)
9 AND
+ CS(COMM) 370/2018
ALOYS WOBBEN ..... Plaintiff
Through: Mr. Shrawan Chopra, Mr. Vibhav
Mithal & Mr. Achyut Tewari Advs.
(M. 8604633567)
versus
SAVITA OIL TECHNOLOGIES LIMITED & ORS..... Defendants
Through: Ms. Unnimaya S, Ms. Surekha
Raman, Advs. (M. 8585996989)
Mr. Sunder Khatri & Ms. Priyanshi
Sharma, Advs. (M. 9810187449)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 04.12.2023
1. This hearing has been done through hybrid mode.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/12/2023 at 00:34:17
2. Ld. Counsel for the Plaintiffs seeks a passover, which is not possible due to a heavy board.
3. List for hearing on 24th January, 2024.
4. These are part-heard matters.
PRATHIBA M. SINGH, J.
DECEMBER 04, 2023 mr/dn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/12/2023 at 00:34:17