Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of West Bengal - Subsection Section 51(2) in Gorkhaland Territorial Administration Act, 2011 (2)The Principal Secretary shall be paid out of the Fund such salaries and allowances as may, from time to time, be fixed by the Government.
